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Union of India - Section

Section 26 in The Kerala Administrative Tribunal (Procedure) Rules, 2010

26. Working hours of the Tribunal.

- Except on Sundays and other public holidays, the office of the Tribunal shall, subject to any order made by the Chairman remain open from 10.15 a.m. to 5.15 p.m. but no work, unless it is of an urgent nature, shall be admitted after 3.30 p.m. on any working day.