Section 7 in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990
7. Despatch of plus and minus memorandum to the Accountant General.
- Treasury/Special Treasury Officers and Sub-Treasury Officers who receive their indents directly from the Central Stamp Depot will forward to the Accountant-General the plus and minus memorandum in Schedule XXV-Form No. 189 on the 7th day of each month with copies to the [Inspector-General of Registration] [Substituted vide OG. No. 8 Dated 19.2.99.]; the Director of Printing and Stationery; and Director of Treasuries and inspections, besides the Receipts, Schedule and the Expenditure Statement prescribed by the Accountant-General.
