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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(1)(b) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(b)description of the land on which the building and the common areas and facilities are located, and whether the land is freehold or leasehold and if leasehold the period of such lease, and the postal address of the property;