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State of Odisha - Section

Section 77 in The Orissa Grama Panchayats Election Rules, 1965

77.

Every member present and wishing to vote shall be supplied with a ballot paper in Form No. 10 which may be either printed or in manuscript and duly authenticated by the signature of the Presiding Officer. Names of the duly nominated candidates shall be printed, typed or cyclostyled or legibly written in ink on the ballot-paper in the alphabetical order. It shall not be necessary to assign symbols.