Rajasthan High Court - Jaipur
Sandeep Pareek vs Manager on 1 May, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 6524/2019
Sandeep Pareek
----Petitioner
Versus
Manager
----Respondent
For Petitioner(s) : Mr. Dharmendra Jain, Adv. For Respondent(s) : Mr. Nitesh Kumar Bagri, Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 01/05/2019 Mr. Nitesh Kumar Bagri, appears on behalf of the respondent, seeks time to have instructions from his client.
Mr. Dharmendra Jain, counsel for the petitioner submits that the controversy in the present writ petition is squarely covered by the decision given by this Court in SBCWP No.4120/2019 [Pradeep Kumawat Vs. Manager D.B. Corp Ltd.] and other connected petitions decided by common order dt.08.04.2019.
Learned counsel submits that the Court below is proceeding further in the matter and in the interest of justice further proceedings may be stayed.
Learned counsel for the respondents submits that the next date fixed before the Court below is 17.05.2019 and he would seek instructions from his client before the said date.
List on 13.05.2019, after showing the name of Mr. Nitesh Kumar Bagri, in the cause-list.
(ASHOK KUMAR GAUR),J A.Kumar/6 (Downloaded on 28/06/2019 at 10:57:50 PM) Powered by TCPDF (www.tcpdf.org)