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[Cites 0, Cited by 0] [Section 426] [Entire Act]

State of Odisha - Subsection

Section 426(2) in The Orissa Municipal Corporation Act, 2003

(2)If any such work is commenced in contravention of Sub-section (1) the Commissioner may cause it to be stopped forthwith and any person carrying it out be removed from the premises by a police officer.