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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(4)(a) in The Andhra Pradesh And Madras (Alteration Of Boundaries) Act, 1959

(a)before the appointed day in any proceedings transferred to the High Court at Madras by virtue of sub-section (2), or