Punjab-Haryana High Court
Gurbax Singh And Others vs Ramesh Krishan And Others on 29 October, 2014
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.O.C.P. NO.237 OF 1993
DATE OF DECISION: OCTOBER 29, 2014
Gurbax Singh and others
.....Petitioners
VERSUS
Ramesh Krishan and others
....Respondents
CORAM:- HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH
Present: None for the parties.
*****
AUGUSTINE GEORGE MASIH, J. (ORAL)
None has put in appearance on behalf of the petitioners. Dismissed for non-prosecution.
October 29, 2014 ( AUGUSTINE GEORGE MASIH )
khurmi JUDGE
RAKESH KHURMI
2014.10.29 15:13
I attest to the accuracy and
authenticity of this document