Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Punjab - Subsection Section 45(vi) in Panjab University Act, 1947 (vi)The process directed by this Regulation shall be repeated on the successive exclusions of the candidates lowest on the poll until the last vacancy is filled either by the election of the candidate with the quota, or as hereinafter provided.
