Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112] [Entire Act] State of Telangana - Subsection Section 112(a) in Telangana District Boards Act, 1955 (a)have, keep, or maintain within such area any collection of standing or flowing water in which mosquitoes breed or likely to breed, or
