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State of Jharkhand - Section

Section 85 in The Bihar Primary and Middle Education Rules, 1961

85. Construction of new buildings.

- All new school buildings to be constructed with the help of grants from the District Education Fund shall conform to the type plans, specifications and estimates prescribed by the Department from time to time. This Rule may be relaxed in individual cases by the Director.Note. - For the purpose of this rule, construction of new school buildings includes the provision of additional blocks, comprising of one or more rooms to meet the additional requirements of existing schools.