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State of Rajasthan - Section

Section 7 in Rajasthan Animal Diseases Rules, 1960

7. Tests.

- The test to which an animal may be subjected under sub-section (1) of section 10 shall be the Tuberculin test in the case of Tuberculosis or the Avain Tuberculin or Johnin test in the case of Johne's disease or mallein test in the case of Glanders and Fatty and in the case of others scheduled diseases the animals shall be kept under observation. The Veterinary Surgeon may collect blood or any other material from any.animal suspected to be diseased for the purpose of confirmation of his diagnosis.