Delhi High Court - Orders
The Management Of Ashok Hotel Itdc vs Perumal & Anr on 8 May, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5658/2008 & CM APPL. 11267/2021 & CM APPL.
11396/2021 & CM APPL. 45800/2022
THE MANAGEMENT OF ASHOK HOTEL ITDC ..... Petitioner
Through: Mr. Ravi Sikri, Sr. Advocate with
Mr. Arun Sanwal and Ms. Kanak
Grover, Advocates
versus
PERUMAL & ANR. ..... Respondents
Through: Mr. Barun Kumar Sinha, Mrs.
Pratibha Sinha and Mr. Sneh
Vardhan, Advocates for R-1
Mr. Mayank Bamniyal, Advocate for
NDMC
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 08.05.2024 Mr. Barun Kumar Sinha, learned counsel appearing on behalf of the respondent no. 1 prayed for one week's time to file an undertaking stating therein that whether the respondents are ready to pay the amount as claimed by the petitioner for the year 2009-2020 (only the principal amount) or for the year 2015-2020 with interest. Let the undertaking be filed within one week as prayed.
List on 27th May, 2024.
CHANDRA DHARI SINGH, J MAY 8, 2024 gs/da Click here to check corrigendum, if any This is a digitally signed order.
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