[Cites 0, Cited by 0]
[Entire Act]
State of Nagaland - Section
Section 40 in Nagaland Village Councils Act, 1978
40. [ [Deleted by Act No. 2 of 2010, dated 18.3.2010.]
***]| 40. Election Disputes.- IE a dispute arises as to the election of any member of an Area Council, the matter shall be referred to the State Government whose decision thereon shall be final. |