Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(j) in The Information Technology (Certifying Authority) Regulations, 2001

(j)The Certifying Authority shall publish a notice of suspension or revocation of any certificate in the Certificate Revocation List in its repository immediately after receiving an authorised request of such suspension or revocation.