Section 2(1)(a) in The Cost and Works Accountants (Procedure of Investigations of Professional and Other Misconduct and Conduct of Cases) Rules, 2007

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(a)"Act" means the Cost and Works Accountants Act, 1959 (23 of 1959);

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