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[Cites 0, Cited by 7] [Section 74(7)] [Section 74] [Entire Act]

NCT Delhi - Subsection

Section 74(7)(a) in The Delhi Value Added Tax Act, 2004

(a)accept the objection in whole or in part and take appropriate action to give effect to the acceptance (including the remission of any penalty assessed either in whole or in part); or