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[Cites 0, Cited by 0] [Section 147(1)] [Section 147] [Entire Act]

State of Maharashtra - Subsection

Section 147(1)(c) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(c)the [Marathwada] [As amended by Corrigendum No. AGE 2388/CR-16/19-A, dated 22.8.1990.] Agricultural University (Krishi Vidyapeeth) Statutes, 1972,