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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Water (Prevention And Control Of Pollution) Cess Rules, 1978

(3)On receiving the bank draft, the Ministry of Works and Housing shall remit the same through a challan into the Reserve Bank of India, New Delhi, for the purpose of crediting under relevant Major Head.