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[Cites 0, Cited by 0] [Section 13C(1)] [Section 13C] [Entire Act]

State of Maharashtra - Subsection

Section 13C(1)(b) in The Maharashtra Lifts Act, 1939

(b)before this Act is brought into force in that part of the State to which it is extended by the Bombay Lifts (Extension) Act, 1957, within two months from the date it is so brought into force; for the working of such lift."