Section 14(1)(b) in The Rajasthan Lands and Buildings Tax Act, 1964

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

(b)for such further period not exceeding [twenty years] [Substituted by Rajasthan Act No. 7 of 1992 [1-4-1992].] as the Government may direct.

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