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[Cites 0, Cited by 0] [Section 46(4)] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(4)(d) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(d)to frame issues which appear to the Appellate Tribunal essential for adjudication of the case and refer them to the Adjudicating Authority for determination ;