Section 7(2)(b) in The Gujarat Panchayats, Municipalities, Municipal Corporations and State Tax on Professions, Trades, Callings and Employments Act, 1976

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

(b)The prescribed authority shall on examination of, accounts and papers, assess the amount of tax payable by the employer.

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