Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Chattisgarh - Subsection Section 11(1) in Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011 (1)The Commission may appoint a Secretary to exercise such powers and perform such duties as may be specified.
