Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(7) in Punjab Water Supply and Sewerage Board Act, 1976 (7)[ "director" means a director of the Board and includes the [Chairman, Senior Vice-Chairman, Vice-Chairman] [Substituted by Punjab Act 31 of 1978.] and the Managing Director];
