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State of Jammu-Kashmir - Section

Section 28 in Transfer of Property Act, 1977

28. Ulterior transfer conditional on happening or not happening of specified event.

- On a transfer of property an interest therein may be created to accrue to any person with the condition superadded that in case a specified uncertain event shall happen such interest shall pass to another person, or that in case a specified uncertain even shall not happen such interest shall pass to another person. In each case the dispositions are subject to the rules contained in sections 10, 12, 21, 22, 23, 24, 25 and 27.