Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Punjab - Subsection Section 113(v) in The Punjab Factory Rules, 1952 (v)[ information as to the Particulars and quantity of chemicals stored and action taken proposed to be taken thereof to ensure safety during such closure.] [Added vide Punjab Gazette Government L.S.P. III dated 30.8.1996.]
