Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 31] [Entire Act] Union of India - Subsection Section 31(b) in The Limitation Act, 1963 (b)affect any suit, appeal or application instituted, preferred or made before, and pending at, such commencement.
