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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Jharkhand - Subsection

Section 40(6) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(6)The local voluntary organisation or child participation expert shall support the children's committees in the following:
(i)electing their leaders and in devising the procedure to be followed for conducting the elections;
(ii)conducting the elections and monthly meetings;
(iii)framing rules for the functioning of children's committees and following it;
(iv)maintaining records and Children's Suggestion Book and other relevant documents; and
(v)any other innovative activity.