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Union of India - Section

Section 7 in Durgah Khawaja Saheb Act, 1955

7. President and vice-president.-

(1)The Committee shall elect a president and a vice-president from among its members.
(2)When the office of the president is vacant or in the absence of the president from any meeting, the vice-president shall perform the functions of the president.
(3)In the absence of the president and vice-president, a meeting of the Committee may be presided over by a member elected by the majority of the members present at the meeting.