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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(1)(ix) in The Goa, Daman and Diu Public Health Act, 1985

(ix)the parenteral medication of the patients suffering from acquired imuno deficiency syndrome shall be given through disposable sets/syringes;