Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(5)(c) in Tripura Town and Country Planning Act, 1975

(c)any material alteration or an enlargement of any building ;