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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2)(ii) in Police Regulations, Calcutta, 1968

(ii)All cases which do not fall within the category of the cases of the nature described in (a), (b), (c), (d) of (i) above but which subsequently become the subject of serious public or press comments are to be entered in the Major Misconduct Register.