Section 2(d) in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981
(d)"recognised university" means, -(i)any university incorporated by law in any of the States of India;(ii)in the case of degrees, diplomas or certificates obtained as a result of examinations held before the 15th August, 1947, the Punjab, Sind or Dacca University; or(iii)any other university which is recognised by the Government for the purposes of these rules.
