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[Cites 0, Cited by 0] [Section 760] [Entire Act]

State of Haryana - Subsection

Section 760(1) in Punjab Jail Manual

(1)Prisoners may be conveyed by rail in -
(a)ordinary third class carriages,
(b)third class carriages with iron-grated windows and iron railings between the compartments, and
(c)prison vans; (ordinarily to be used for the conveyance of prisoners sentenced to transportation).