Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 7 in The Jammu and Kashmir Shri Mata Vaishno Devi University Act, 1999 7. Jurisdiction of the University. - The territorial jurisdiction and the responsibility of the University shall extend to the entire State of Jammu and Kashmir.
