Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Punjab - Subsection Section 124(4) in Punjab Panchayat Samitis and Zila Parishads Act, 1961 (4)The orders passed by the tribunal under sub-sections (2) and (3) shall supersede the orders, if any, passed by the Panchayat Samiti or Zila Parishad, and shall be final.
