Bombay High Court
Jayant Bhimrao Jadhav vs State Of Maharashtra Through ... on 18 December, 2021
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
1 17.WP.4550-2021.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
WRIT PETITION NO. 4550 OF 2021
( Jayant Bhimrao Jadhav
Vs.
State of Maharashtra & Anr. )
Office Notes, Office Memoranda Court's or Judge's orders
of Coram, Appearances, Court's
orders or directions and
Registrar's orders
Mr. Deoul Pathak, Advocate for the Petitioner.
Ms. Tajwar Khan, AGP for the Respondents/State.
CORAM: AVINASH G. GHAROTE, J.
DATED : 18th DECEMBER, 2021.
Issue notice to the respondents, returnable in four weeks.
2. Ms. Khan, learned AGP waives notice for respondent Nos. 1 and 2.
JUDGE SD. Bhimte Signed By:SHRIKANT DAMODHAR BHIMTE Signing Date:18.12.2021 15:14