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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(1)(b) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(b)Admission to 85% of the "Management Seats" shall be reserved for local candidates. The remaining 15% of the "Management seats" shall be un-reserved seats as specified in the Andhra Pradesh Educational Institutions (Regulations and Admissions) Order, 1974 as amended in G.O.P.No. 646 Education (W) Department, dated 10-07-1979.