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[Cites 0, Cited by 0] [Section 146(2)] [Section 146] [Entire Act]

Union of India - Subsection

Section 146(2)(ii) in The Sikh Gurdwaras Act, 1925

(ii)the nomination of candidates, the times of elections to be held under the provisions of this Act, the mode of recording and counting votes and the declaration of the results of such elections;