Supreme Court - Daily Orders
The State (Nct) Of Delhi vs Khimji Bhai Jadeja on 16 November, 2021
Bench: Indira Banerjee, J.K. Maheshwari
ITEM NO.2 COURT NO.8 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 9198/2019
(Arising out of impugned final judgment and order dated 08-07-2019
in CRLR No. 1/2014 passed by the High Court of Delhi at New Delhi)
THE STATE (NCT) OF DELHI Petitioner(s)
VERSUS
KHIMJI BHAI JADEJA Respondent(s)
(Mr. R Basant, Senior Advocate ( amicus curiae)[ PART HEARD ON TOP
OF THE BOARD]
IA No. 152920/2019 - EXEMPTION FROM FILING O.T.)
Date : 16-11-2021 These matters were called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE J.K. MAHESHWARI
Mr. R. Basant, Sr. Adv. (AC)
For Petitioner(s) Ms. Aishwarya Bhati, Adv.
Mr. Gurmeet Singh Makker, Adv.
Ms. Rekha Pandey, Adv.
Ms. Shubhangi Tuli, Adv.
Ms. Priyanka Das, Adv.
Ms. Vishakha, Adv.Mr. B. V. Balaram Das, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard Ms. Aishwarya Bhati, learned Additional Solicitor General and Mr. R. Basant, learned amicus curiae.
Arguments concluded.
Judgment rese4rved.
Written submissions, if any, be filed within two days from Signature Not Verified today.
Digitally signed by SUNIL KUMAR Date: 2021.11.16 17:05:21 IST Reason:(GULSHAN KUMAR ARORA) (MATHEW ABRAHAM) AR-CUM-PS COURT MASTER (NSH)