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Supreme Court - Daily Orders

The State (Nct) Of Delhi vs Khimji Bhai Jadeja on 16 November, 2021

Bench: Indira Banerjee, J.K. Maheshwari

     ITEM NO.2                                   COURT NO.8                 SECTION II-C

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No(s). 9198/2019
     (Arising out of impugned final judgment and order dated 08-07-2019
     in CRLR No. 1/2014 passed by the High Court of Delhi at New Delhi)

     THE STATE (NCT) OF DELHI                                                 Petitioner(s)

                                                         VERSUS

     KHIMJI BHAI JADEJA                                                       Respondent(s)

     (Mr. R Basant, Senior Advocate ( amicus curiae)[ PART HEARD ON TOP
     OF THE BOARD]
     IA No. 152920/2019 - EXEMPTION FROM FILING O.T.)

     Date : 16-11-2021 These matters were called on for hearing today.

     CORAM :                 HON'BLE MS. JUSTICE INDIRA BANERJEE
                             HON'BLE MR. JUSTICE J.K. MAHESHWARI

                                           Mr. R. Basant, Sr. Adv. (AC)

     For Petitioner(s)                     Ms.   Aishwarya Bhati, Adv.
                                           Mr.   Gurmeet Singh Makker, Adv.
                                           Ms.   Rekha Pandey, Adv.
                                           Ms.   Shubhangi Tuli, Adv.
                                           Ms.   Priyanka Das, Adv.
                                           Ms.   Vishakha, Adv.Mr. B. V. Balaram Das, AOR

     For Respondent(s)

                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Heard Ms. Aishwarya Bhati, learned Additional Solicitor General and Mr. R. Basant, learned amicus curiae.

Arguments concluded.

Judgment rese4rved.

Written submissions, if any, be filed within two days from Signature Not Verified today.

Digitally signed by SUNIL KUMAR Date: 2021.11.16 17:05:21 IST Reason:

(GULSHAN KUMAR ARORA) (MATHEW ABRAHAM) AR-CUM-PS COURT MASTER (NSH)