Gauhati High Court
Hamen Bordoloi And 5 Ors vs The State Of Assam And 7 Ors on 11 November, 2019
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/3
GAHC010029012017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 3932/2017
1:HAMEN BORDOLOI and 5 ORS.
S/O LT BHABA KANTA BORDOLOI
2: SRI CHANDAN BORDOLOI
3: SRI KONGKAN BORDOLOI
BOTH ARE S/O SRI HAMEN BORDOLOI
4: SMTI. KAKOLI BORDOLOI
5: SMTI. GITALI BORDOLOI
6: SMTI. BORNALI BORDOLOI
ALL ARE D/O SRI HAMEN BORDOLOI R/O VILL- KATH KATIA GAON
P.O. JAMUNAMUKH P.S. JAMUNAMUKH DIST. NAGAON
ASSAM
PIN - 786171
VERSUS
1:THE STATE OF ASSAM and 7 ORS.
REP. BY THE COMMISSIONER AND SECRETARY, EDUCATION
ELEMENTARY DEPARTMENT, DISPUR, GUWAHATI - 781006.
2:THE DIRECTOR OF PENSION
HOUSEFED COMPLEX
GUWAHATI - 781006
3:THE DEPUTY INSPECTOR OF SCHOOLS
HOJAI
DIST. AT NAGAON
4:THE BLOCK ELEMENTARY EDUCATION OFFICER
JOGIJAN BLOCK
Page No.# 2/3
C/O D.I. SCHOOLS
HOJAI AT NAGAON
5:THE STATE BANK OF INDIA
REP. BY THE REGIONAL MANAGER
BHANGAGARH
G.S. ROAD
GUWAHATI-5
6:THE SR. BRANCH MANAGER
SBI HOJAI BRANCH
J.K. KEDIA ROAD
P.O., P.S. and DIST. HOJAI
PIN - 782435.
7:THE LIFE INSURANCE CORPORATION OF INDIA
REPRESENTED BY ITS BRANCH MANAGER
HOJAI BRANCH AT HOJAI.
8:MD. RABIL HUSSAIN
S/O ALKAS ALI R/O VILL- MUBARAK BASTI MOUZA- NAMATI
P.O. and P.S. MOURAJHAR DIST. HOJAI
ASSAM PIN - 78246
Advocate for the Petitioner : MR.S CHAUHAN
Advocate for the Respondent : MR.S GHOSH
Linked Case : WP(C) 1595/2015
1:HAMEN BORODOLOI
S/O LT. BHABA KANTA BORODOLOI
R/O KATKATIA GAON
P.O. JAMUNAMUKH
P.S. JAMUNAMUKH
DIST- NAGAON
ASSAM
PIN-782428
VERSUS
1:THE STATE OF ASSAM AND 4 ORS
REP. BY THE COMMISSIONER AND SECY.
EDUCATION ELE DEPTT.
Page No.# 3/3
DISPUR
GHY-6
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA, GHY-19
3:THE DY. INSPECTOR OF SCHOOLS
HOJAI SUB DIVISION
HOJAI, DIST- NAGAON
4:THE DIRECTOR OF PENSION
ASSAM, DISPUR, GHY-6
5:THE CHIEF ACCOUNT OFFICER
THE O/O THE ACCOUNTANT GENERAL
MAIDAMGAON, GHY-21
6:RABIL HUSSAIN
SON OF AFKAZ ALI
VILLAGE MUBARAKBASTI
P.S. MURAJHAR, DIST. NAGAON, ASSAM
Advocate for the Petitioner : MR.S CHAUHAN
Advocate for the Respondent : SC
AGR5
BEFORE
HON'BLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
11.11.2019 List these matters in January, 2020, as prayed for by the learned counsel for the parties.
Sd/-
JUDGE Comparing Assistant