Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gauhati High Court

Hamen Bordoloi And 5 Ors vs The State Of Assam And 7 Ors on 11 November, 2019

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                               Page No.# 1/3

GAHC010029012017




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C) 3932/2017

         1:HAMEN BORDOLOI and 5 ORS.
         S/O LT BHABA KANTA BORDOLOI

         2: SRI CHANDAN BORDOLOI

         3: SRI KONGKAN BORDOLOI
          BOTH ARE S/O SRI HAMEN BORDOLOI

         4: SMTI. KAKOLI BORDOLOI

         5: SMTI. GITALI BORDOLOI

         6: SMTI. BORNALI BORDOLOI
         ALL ARE D/O SRI HAMEN BORDOLOI R/O VILL- KATH KATIA GAON
          P.O. JAMUNAMUKH P.S. JAMUNAMUKH DIST. NAGAON
         ASSAM
          PIN - 786171

         VERSUS

         1:THE STATE OF ASSAM and 7 ORS.
         REP. BY THE COMMISSIONER AND SECRETARY, EDUCATION
         ELEMENTARY DEPARTMENT, DISPUR, GUWAHATI - 781006.

         2:THE DIRECTOR OF PENSION
          HOUSEFED COMPLEX
          GUWAHATI - 781006

         3:THE DEPUTY INSPECTOR OF SCHOOLS
          HOJAI
          DIST. AT NAGAON

         4:THE BLOCK ELEMENTARY EDUCATION OFFICER
          JOGIJAN BLOCK
                                                                    Page No.# 2/3

             C/O D.I. SCHOOLS
             HOJAI AT NAGAON

            5:THE STATE BANK OF INDIA
             REP. BY THE REGIONAL MANAGER
             BHANGAGARH
             G.S. ROAD
             GUWAHATI-5

            6:THE SR. BRANCH MANAGER
             SBI HOJAI BRANCH
             J.K. KEDIA ROAD
             P.O., P.S. and DIST. HOJAI
             PIN - 782435.

            7:THE LIFE INSURANCE CORPORATION OF INDIA
             REPRESENTED BY ITS BRANCH MANAGER
             HOJAI BRANCH AT HOJAI.

            8:MD. RABIL HUSSAIN
             S/O ALKAS ALI R/O VILL- MUBARAK BASTI MOUZA- NAMATI
             P.O. and P.S. MOURAJHAR DIST. HOJAI
            ASSAM PIN - 78246

Advocate for the Petitioner   : MR.S CHAUHAN

Advocate for the Respondent : MR.S GHOSH




             Linked Case : WP(C) 1595/2015

            1:HAMEN BORODOLOI
             S/O LT. BHABA KANTA BORODOLOI
             R/O KATKATIA GAON
             P.O. JAMUNAMUKH
             P.S. JAMUNAMUKH
             DIST- NAGAON
            ASSAM
             PIN-782428

             VERSUS

             1:THE STATE OF ASSAM AND 4 ORS
             REP. BY THE COMMISSIONER AND SECY.
             EDUCATION ELE DEPTT.
                                                                                   Page No.# 3/3

             DISPUR
             GHY-6

             2:THE DIRECTOR OF ELEMENTARY EDUCATION
             ASSAM
             KAHILIPARA, GHY-19

             3:THE DY. INSPECTOR OF SCHOOLS
             HOJAI SUB DIVISION
             HOJAI, DIST- NAGAON

             4:THE DIRECTOR OF PENSION
             ASSAM, DISPUR, GHY-6

             5:THE CHIEF ACCOUNT OFFICER
             THE O/O THE ACCOUNTANT GENERAL
             MAIDAMGAON, GHY-21

             6:RABIL HUSSAIN
             SON OF AFKAZ ALI
             VILLAGE MUBARAKBASTI
             P.S. MURAJHAR, DIST. NAGAON, ASSAM

             Advocate for the Petitioner : MR.S CHAUHAN
             Advocate for the Respondent : SC
             AGR5

                                          BEFORE
                      HON'BLE MR. JUSTICE N. KOTISWAR SINGH
                                          ORDER

11.11.2019 List these matters in January, 2020, as prayed for by the learned counsel for the parties.

Sd/-

JUDGE Comparing Assistant