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Union of India - Section

Section 28 in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018

28. Inspection and audit.

- The point of presence shall ensure access to the National Pension System Trust, or its authorized representative, the premises occupied by it, books of accounts, other records and information, if so directed by the Authority, for the purpose of any inspection or audit, as may be deemed necessary for the protection of interest of the subscribers.Chapter-V Suspension or Cancellation of Certificate and Action in Case of Default