Himachal Pradesh High Court
State Of Himachal Pradesh & Another vs Mrs. Nirmala Devi And Others on 21 September, 2015
Bench: Mansoor Ahmad Mir, Tarlok Singh Chauhan
IN THE HIGH COURT OF HIMACHAL PRADESH
SHIMLA
LPA No. 149 of 2015
Date of decision: 21st September, 2015.
State of Himachal Pradesh & another
.
.....Appellants
Versus
Mrs. Nirmala Devi and others ......Respondents.
Coram:
The Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice.
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
of
Whether approved for reporting ?1
For the appellants: Mr. Shrawan Dogra, Advocate
rt General with Mr. Anup Rattan, Mr.
Romesh Verma, Addl. AGs, and
Mr. J.K. Verma, Deputy Advocate
General.
For the respondents: Ms. Ranjana Parmar, Sr.
Advocate with Ms. Komal Kumari,
Advocate, for private respondents.
Respondents No. 1, 3, 7, 8, 12, 13
and 16 ex parte.
_____________________________________________________
Mansoor Ahmad Mir, Chief Justice (Oral)
CMP(M) No. 233/2015.
This application has been filed for condonation of delay which has crept-in in filing the present appeal. The learned senior counsel for the respondents stated that she has no objection in case the delay in filing the appeal is condoned. Thus, the application is granted and the delay in 1 Whether the reporters of Local Papers may be allowed to see the judgment ?.
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LPA No. 149 of 2015.
Issue notice. Ms. Komal Kumari, Advocate, .
waives notice on behalf of the private respondents.
The LPA is taken on Board today itself for disposal.
The learned Senior Counsel for the of respondents stated at the Bar that the judgment delivered by this Court in LPA No. 424 of 2011 titled State of rt Himachal Pradesh and another versus Shri Arun Kumar decided on 26th March, 2012 has attained finality in view of the apex Court judgment delivered in SLP (C) 17535 of 2013 decided on 7.10.2013.
We have gone though the impugned judgment.
The judgment impugned is based on the judgment delivered by this Court in Arun Kumar's case, supra.
Accordingly, the LPA is disposed of alongwith pending applications.
(Mansoor Ahmad Mir) Chief Justice.
September 21, 2015. (Tarlok Singh Chauhan) (cm Thakur) Judge.
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