Allahabad High Court
Rajat Ram And 4 Ors. vs The Chief Engineer (Hydel ) U.P.Power ... on 2 August, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 6641 of 2004 Petitioner :- Rajat Ram And 4 Ors. Respondent :- The Chief Engineer (Hydel ) U.P.Power Corp. Ltd. Lko.And 3 Petitioner Counsel :- Himanshu Raghave,A.K. Tewari,S Shukla Respondent Counsel :- Sandeep Dixit,C.S.C.,Shiv Ji Shukla Hon'ble Satyendra Singh Chauhan,J.
Counter affidavit filed today is taken on record.
Learned counsel for the petitioner, if he so desires, may file rejoinder affidavit within ten days. List after expiry of the aforesaid period. Officers present in the Court need not appear again unless called for.
Order Date :- 2.8.2010 BLY