Supreme Court - Daily Orders
Sarup Singh (Dead) Through His Lr vs Improvement Trust Hisar on 12 January, 2024
Bench: Aniruddha Bose, Sanjay Kumar
ITEM NO.46 COURT NO.5 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6208/2019
(Arising out of impugned final judgment and order dated 14-01-2019
in RSA No. 2451/1999 passed by the High Court Of Punjab & Haryana
At Chandigarh)
SARUP SINGH (DEAD) THROUGH HIS LR Petitioner(s)
VERSUS
IMPROVEMENT TRUST HISAR Respondent(s)
(IA No. 2096/2022 - APPLICATION FOR SUBSTITUTION; IA No. 2098/2022
- CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.; IA No.
36727/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 169076/2019 - EXEMPTION FROM FILING O.T.; IA No. 36728/2019
- EXEMPTION FROM FILING O.T.)
Date : 12-01-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Rishi Malhotra, AOR
Mr. Jaydip Pati, Adv.
For Respondent(s) Mr. B. K. Satija, AOR
UPON hearing the counsel the Court made the following
O R D E R
Accommodation is asked for on behalf of the learned counsel for the respondent(s).
List after three weeks.
(VARSHA MENDIRATTA) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by GEETA AHUJA Date: 2024.01.13 12:49:58 IST Reason: