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Supreme Court - Daily Orders

Sarup Singh (Dead) Through His Lr vs Improvement Trust Hisar on 12 January, 2024

Bench: Aniruddha Bose, Sanjay Kumar

     ITEM NO.46                              COURT NO.5                 SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s). 6208/2019

     (Arising out of impugned final judgment and order dated 14-01-2019
     in RSA No. 2451/1999 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     SARUP SINGH (DEAD) THROUGH HIS LR                                   Petitioner(s)

                                                    VERSUS

     IMPROVEMENT TRUST HISAR                                             Respondent(s)


     (IA No. 2096/2022 - APPLICATION FOR SUBSTITUTION; IA No. 2098/2022
     - CONDONATION OF DELAY IN FILING SUBSTITUTION APPLN.; IA No.
     36727/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
      IA No. 169076/2019 - EXEMPTION FROM FILING O.T.; IA No. 36728/2019
     - EXEMPTION FROM FILING O.T.)

     Date : 12-01-2024 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                             HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)                 Mr. Rishi Malhotra, AOR
                                       Mr. Jaydip Pati, Adv.

     For Respondent(s)                 Mr. B. K. Satija, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Accommodation is asked for on behalf of the learned counsel for the respondent(s).

List after three weeks.

(VARSHA MENDIRATTA) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by GEETA AHUJA Date: 2024.01.13 12:49:58 IST Reason: