Punjab-Haryana High Court
M/S S.K Precision Engg. Co. And Another vs M/S Maa Kalka Ji Steel Company And Others on 1 April, 2019
Author: Sudhir Mittal
Bench: Sudhir Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Sr. No.266 CRM-M-25189 of 2019
DECIDED ON: April 01, 2019
M/S S.K. PRECISION ENGG. CO. AND ANOTHER
..PETITIONERS
VERSUS
M/S MAA KALKA JI STEEL CO. AND OTHERS
...RESPONDENTS
CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL
Present: Mr. Deepak Sonak, Advocate, for the petitioners.
None for respondents No.1 & 2.
Mr. Satish Saini, DAG, Haryana.
*****
SUDHIR MITTAL, J. (ORAL)
Learned counsel for the petitioners wishes to withdraw this petition.
Dismissed as withdrawn.
April 01, 2019 (SUDHIR MITTAL) Ankur JUDGE Whether speaking/reasoned Yes/No Whether Reportable Yes/No
For Subsequent orders see IOIN-CRM-M-25189-2018 1 of 1 ::: Downloaded on - 14-04-2019 15:43:55 :::