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Punjab-Haryana High Court

M/S S.K Precision Engg. Co. And Another vs M/S Maa Kalka Ji Steel Company And Others on 1 April, 2019

Author: Sudhir Mittal

Bench: Sudhir Mittal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH

Sr. No.266                            CRM-M-25189 of 2019
                                      DECIDED ON: April 01, 2019

M/S S.K. PRECISION ENGG. CO. AND ANOTHER

                                                            ..PETITIONERS

                                      VERSUS

M/S MAA KALKA JI STEEL CO. AND OTHERS

                                                            ...RESPONDENTS


CORAM: HON'BLE MR. JUSTICE SUDHIR MITTAL


Present:      Mr. Deepak Sonak, Advocate, for the petitioners.

              None for respondents No.1 & 2.

              Mr. Satish Saini, DAG, Haryana.

              *****

SUDHIR MITTAL, J. (ORAL)

Learned counsel for the petitioners wishes to withdraw this petition.

Dismissed as withdrawn.





April 01, 2019                                          (SUDHIR MITTAL)
Ankur                                                        JUDGE

Whether speaking/reasoned                 Yes/No

Whether Reportable                        Yes/No




For Subsequent orders see IOIN-CRM-M-25189-2018 1 of 1 ::: Downloaded on - 14-04-2019 15:43:55 :::