Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act] State of Punjab - Subsection Section 20(4)(vi) in The Punjab Infrastructure (Development & Regulation) Act, 2002 (vi)enter into and perform all such contracts as it may think necessary or expedient for performing any of its functions; and