Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Haryana - Subsection Section 13(3) in Haryana Co-operative Societies Act, 1984 (3)The resolution of a co-operative society under sub section (1) or sub- section (2) shall contain all particulars of the transfer, division or amalgamation, as the case may be.
