Section 63 in West Bengal Industrial Disputes Rules, 1958
63. Register of Court-fees.
- In order to maintain a proper account of all court-fees received, a court fee register shall be maintained in Form I by the Office of the Chairman for entering therein the court-fee application for copies. Court-fees shall be cancelled be punching in the manner laid down in section 30 of the Court fees Act, 1870 (VII of 1870).
